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State of Himachal Pradesh - Section

Section 57 in Himachal Pradesh Homoeopathic Practitioners Act, 1979

57. Power to remove difficulty.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may by order published in the Official Gazette, make such provisions or give such directions not inconsistent with the provisions of this Act, as may appear to it to be necessary or expedient for the removal of such difficulty.