Patna High Court
Kaushilya Devi vs The State Of Bihar & Ors on 5 August, 2015
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8770 of 2008
===========================================================
Kaushilya Devi, wife of Late Vidya Sagar Sinha, resident of village pachetan, P.O.
& PS Asthawan, District Nalanda
.... .... Petitioner/s
Versus
1. The State of Bihar
2. The Special Secretary, Water Resources Department, Government of Bihar,
Patna
3. The Chief Engineer, Central Design Organization, Irrigation Department, Sone
Bhawan, Veer Chand Patel Path, Patna-1
4. The Superintending Engineer, Canal Circle, Bathnaha, District Purnea
5. The Executive Engineer, Irrigation Division, Banmankhi, District Purnea
.... .... Respondent/s
===========================================================
Appearance :
For the Petitioner/s : Mr. Jainendra Kr. Pushkar
For the Respondent/s : Mr. Indeshwari Prasad Mandal, AC to GA 7
===========================================================
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL JUDGMENT
Date: 05-08-2015 Writ application has become infructuous. Prayer of the petitioner for grant of interest is misplaced.
Writ is dismissed.
(Ajay Kumar Tripathi, J) sk U