75. Certain medical practitioners to certify as to freedom from venereal disease.
- Every medical practitioner registered under the Central Provinces and Berar Medical Registration Act, 1916 (1 of 1916), and included in a panel published by the Government for the purposes of this section shall be bound, at the instance of a person desirous of obtaining a certificate under this section and on payment of a fee of five rupees to examine such person, and if he finds that such person is not suffering from a venereal disease, or has been cured thereof, to furnish to such person a certificate to that effect in the prescribed form.[Part III] Leprosy
