Delhi High Court - Orders
Govt Of Nct Of Delhi vs Rakesh Semalty on 18 September, 2023
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7526/2017
GOVT OF NCT OF DELHI ..... Petitioner
Through: Mr. Sujeet Kumar Mishra, Mr. Pankaj
Balwan and Mr. Utkarsh, Advs.
versus
RAKESH SEMALTY ..... Respondent
Through: Mr. Ayush Bhatt, Proxy Counsel for
Mr. Anil Srivastava, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 18.09.2023 Hon'ble DB-VIII has not assembled today. List on November 7, 2023.
By Order (COURT MASTER) SEPTEMBER 18, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/09/2023 at 21:46:43