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[Cites 0, Cited by 1] [Section 57] [Entire Act]

Union of India - Subsection

Section 57(2) in The Delhi Police Act, 1978

(2)Every general or special order under sub-section (1) shall be published in the manner prescribed for the publication of a public notice under section 142.Explanation.-For the purposes of this section a dress or an article of apparel shall be deemed to be worn or displayed in public if it Is worn or displayed in any place to which the public have access.