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[Cites 0, Cited by 0] [Section 80(10)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(10)(c) in The Coal Mines Regulations, 2017

(c)In every such case, a proper automatic indicator to show the position of the keps or platforms, as the case may be, shall be provided in such a position as to be easily seen by the banksman.