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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(viii) in Faridabad Complex Administration Building Rules, 1989

(viii)"base" in relation to a wall or a column means the underside of that part of the wall or of the column which immediately rest upon the footing or foundation or upon any bressummer or other structure by which such wall or column is carried;