Rajasthan High Court - Jaipur
Amba Lal Khatik Son Of Shri Babu Lal ... vs State Of Rajasthan on 20 December, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 11600/2022
Amba Lal Khatik Son Of Shri Babu Lal Khatik
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Civil Writ Petition No. 11616/2022 Kushal Bhardwaj S/o Narender Bhardwaj
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11716/2022 Narayan Sharma S/o Banbari Lal
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11734/2022 Krishan Kumar Choudhary Son Of Shri Ramjas Jat
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11737/2022 Yudhisthar Singh S/o Jalam Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11803/2022 Vinod Kumar Kumawat Son Of Shri Bhagirath Mal Kumawat
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11866/2022 Nirisha Dhaked D/of Shri Parshuram Dhaked
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11868/2022 (Downloaded on 22/12/2022 at 12:28:49 AM) (2 of 8) [CW-11600/2022] Rakesh Kumar Yadav S/o Mangal Ram Yadav
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11883/2022 Dinesh Yadav Son Of Shri Ram Lal Yadav
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11924/2022 Dinesh Kumar Son Of Punama Ram
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11925/2022 Nisha Hada D/o Nathu Singh Hada
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 11955/2022 Rahul Yadav S/o Suraj Mal Yadav
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12013/2022 Shailendra Singh S/o Shri Gopal Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12032/2022 Ranweer Singh Khokhar Son Of Shri Mana Ram Khokhar
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12060/2022 Ankita Jatav, D/o Shri Suresh Kumar Jatav
----Petitioner Versus State Of Rajasthan
----Respondent (Downloaded on 22/12/2022 at 12:28:49 AM) (3 of 8) [CW-11600/2022] S.B. Civil Writ Petition No. 12131/2022 Yashwardhan Shekhawat S/o Shri Ranveer Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12136/2022 Hakim Singh S/o Nawab Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12165/2022 Harbir S/o Shri Prabhu Singh Gurjar
----Petitioner Versus Rajasthan Subordinate And Ministerial Services Selection Board
----Respondent S.B. Civil Writ Petition No. 12197/2022 Ravindra Singh S/o Shri Prem Singh
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12208/2022 Malee Ram Rawat S/o Shri Mangat Ram Rawat
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12246/2022 Rohit Kumar Goyal Son Of Shri Hari Charan Goyal
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12309/2022 Vishal Singh Gurjar S/o Subuddi Lal Gurjar
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12639/2022 Hukma Ram S/o Chutara Ram
----Petitioner Versus The State Of Rajasthan (Downloaded on 22/12/2022 at 12:28:49 AM) (4 of 8) [CW-11600/2022]
----Respondent S.B. Civil Writ Petition No. 12669/2022 Banti Lal Meena S/o Shri Ramcharan Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12680/2022 Mayank Kumar Gupta S/o Shri Dinesh Chand Gupta
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12706/2022 Sushila Saini D/o Nathu Ram Saini
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12733/2022 Vikash Joshi S/o Shir Mahaveer Kumar Joshi
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12743/2022 Rahul Kumar Byadwal S/o Meetha Lal Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 12976/2022 Lokesh Meena S/o Shri Moolchand Meena
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13023/2022 Rohitash Sangwa Son Of Shri Poona Ram Sangwa
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13145/2022 Ravi Kumar Verma S/o Khemchand Verma
----Petitioner Versus (Downloaded on 22/12/2022 at 12:28:49 AM) (5 of 8) [CW-11600/2022] The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13148/2022 Aditya Soni S/o Shri Umashankar Soni
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13608/2022 Hema Ram S/o Shri Bajrang Lal
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13671/2022 Dinesh Kumawat S/o Jagdish Kumawat
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13709/2022 Urmila Karwasra D/o Kana Ram Karwasra
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13880/2022 Lokesh Singh Rajput S/o Bhanwar Singh Rajput
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 13893/2022 Anil Verma Son Of Shri Heera Lal Verma
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14057/2022 Shishapal Singh S/o Shri Sangram Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14163/2022 Abhishek Verma S/o Mahendra Singh
----Petitioner (Downloaded on 22/12/2022 at 12:28:49 AM) (6 of 8) [CW-11600/2022] Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14385/2022 Dhanpal S/o Mauhar Pal Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14418/2022 Kuldeep Yadav S/o Lakhan Singh Yadav
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14428/2022 Ramlakhan Gurjar Son Of Late Shri Javahar Lal
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14444/2022 Upendra Singh Rathore Son Of Mahaveer Singh Rathore
----Petitioner Versus The Rajasthan Subordinate And Ministerial Service Selection Board
----Respondent S.B. Civil Writ Petition No. 14471/2022 Devendra Singh S/o Shri Narendra Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14739/2022 Lokesh Kumar Meena Son Of Shri Hari Kishan Meena
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 14803/2022 Sulochana Kumari D/o Kesar Dev
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15001/2022 Yashwant Singh Hansawat S/o Udal Singh Hansawat (Downloaded on 22/12/2022 at 12:28:49 AM) (7 of 8) [CW-11600/2022]
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15115/2022 Manisha Daughter Of Shri Bheem Singh
----Petitioner Versus State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15293/2022 Mohit Gangwal S/o Shri Pappu Lal Bairwa
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15345/2022 Vinit Kumar Soni S/o Shri Narayan Lal Soni
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15439/2022 Deepa Gupta D/o Sanjay Kumar Gupta
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15904/2022 Rinku Panchal S/o Shri Hasmukh Panchal
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 15987/2022 Ravi Sankhala S/o Kailash Sankhala
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 16851/2022 Arun Govind Singh Rathore Son Of Shambhu Singh Rathore
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 18201/2022 (Downloaded on 22/12/2022 at 12:28:49 AM) (8 of 8) [CW-11600/2022] Ravi Sharma S/o Shanti Swaroop Sharma
----Petitioner Versus The State Of Rajasthan
----Respondent S.B. Civil Writ Petition No. 18365/2022 Suresh Kumar Son Of Shri Patram Verma
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Ms. Komal Kumari Giri Mr. Ram Pratap Saini Mr. N.S. Dhakad Mr. Manish Parihar for Mr. Tanveer Ahamad For Respondent(s) : Mr. Nalin G. Narain, AGC Mr. S.S. Raghav, AAG HON'BLE MR. JUSTICE SUDESH BANSAL Order 20/12/2022 On the joint request, list on 19.01.2023.
(SUDESH BANSAL),J TN./222-277 (Downloaded on 22/12/2022 at 12:28:49 AM) Powered by TCPDF (www.tcpdf.org)