Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 7 May, 2025
ODSL-3 with 4
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION
COMMERCIAL DIVISION
ORIGINAL SIDE
IA NO. GA-COM/2/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
VS
M/S PARLE BISCUITS PVT LTD
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
VS
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE BISWAROOP CHOWDHURY
Date : 7th May, 2025.
APPEARANCE:
Mr. Abhijit Sarkar, Adv.
Mr. Biswaroop Mukherjee, Adv. Mr. Bhabesh Garodia, Adv.
...for the plaintiff/petitioner Mr. Yash Singh, Adv.
Mr. Tanm,oy Roy, Adv.
Mr. Deep Bhjattacharya, Adv. ...for defendant/opposite party The Court:- Learned advocate for the petitioner/plaintiff and learned advocate for the defendant/opposite party are present.
Heard learned advocate for the petitioner/plaintiff. As the interim order which was granted earlier is going to expire today, the same stands extended till 22 nd May, 2025.
(BISWAROOP CHOWDHURY, J.) gb.