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State of Andhra Pradesh - Section

Section 90 in Andhra Pradesh Rules Under the Registration Act, 1908

90.

The entry 'identified by' shall be made by the Registering Officer above the signature of witnesses examined for purposes of identification, and the entry witnesses who are examined above the signatures of witnesses who are examined for any other purposes, when an executant is a purdahnashin lady and is examined through a Hammamnee or Mama, a special form of endorsement as shown below shall be made by the Registering Officer and the signature of Hammamnee or Mama shall be obtained on the document as a witness after the Registering Officer has recorded a deposition from her with reference to the duty she has performed."Identified, by inspection behind the purdah, by A.B. (signature with additions) who is her (relationship to be stated) and by C.D. (signature with additions..........)"