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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(2)(j) in The U.P. Homoeopathic Medicine Act, 1951

(j)the form of the register of homoeopaths to be maintained under this Act and the classification of practitioners into two or more classes according to their qualifications;