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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Uttar Pradesh - Subsection

Section 75(2)(d) in The United Provinces Private Forests Act, 1948

(d)the payment, if any, to be made by the persons mentioned in clause (b) or (c) for permission to cut such trees or to collect and remove such timber or other forest produce;