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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(5) in West Bengal Municipal (Building) Rules, 2007

(5)In case of a promoter submitting site plan or building plan for approval, all provisions made in the West Bengal Building (Regulations for Promotion of Construction and transfer by Promoters) Act, 1993 (West Bengal Act No. 20 of 1993) shall apply