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Calcutta High Court (Appellete Side)

The Calcutta University Employee ... vs The State Of West Bengal & Ors on 14 September, 2022

Author: Kausik Chanda

Bench: Kausik Chanda

   47.
14.9.2022

S.D. W.P.A. 20252 of 2019 The Calcutta University Employee Association Vs. The State of West Bengal & Ors. Mr. Sanjoy Mukherjee ...For the Petitioner. On the ground of bereavement in the family of the learned advocate for the petitioner, a prayer has been made to adjourn the hearing of the case till one week after the ensuing Puja Vacation.

List this matter one week after the ensuing Puja Vacation.

(Kausik Chanda, J.)