Section 11(1)(a) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(a)the International Bulk Chemical Code when the chemical tanker is constructed on or after 1st July, 1986; or

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