Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 82 in The Patents (Amendment) Act, 2002 82. Definitions of" patented articles" and" patentee".- In this Chapter, unless the context otherwise requires,-(a)" patented article" includes any article made by a patented process; and(b)" patentee" includes an exclusive licensee.
