Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

Bombay Presidency - Subsection

Section 45(a) in The Bombay Weights and Measures (Enforcement) Act, 1958

(a)the provisions of this Act which relate to standard weights and measures shall not apply, in that area or in relation to take class of goods or undertaking, to the additional weights and measures permitted to be so used, and