Supreme Court - Daily Orders
Kapil Wadhwan vs Union Bank Of India on 4 February, 2021
Bench: L. Nageswara Rao, Krishna Murari
ITEM NO.11 Court 8 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).122/2021
KAPIL WADHAWAN Petitioner(s)
VERSUS
UNION BANK OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.12844/2021-EX-PARTE STAY )
Date : 04-02-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Mukul Rohatgi, Sr.Adv.
Mr. Mahesh Agarwal, Adv.
Ms. Shally Bhasin,Adv.
Mr. Ankur Saigal, Adv.
Mr. Prateek Gupta, Adv.
Ms. Madhavi Agrawal Adv.
Mr. Rohan Dakhini, Adv.
Mr. Vishesh Malviya, Adv.
Ms. Aakanksha Saxena, Adv.
Ms. Pooja Vasandani, Adv.
Mr. Pranav Narsaria, Adv
Mr. E. C. Agrawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with T.C(C)No.245 of 2020.
No coercive steps shall be taken in the meanwhile.
Signature Not Verified Digitally signed by BALA PARVATHI Date: 2021.02.04 16:58:50 IST Reason:(B.Parvathi) (Anand Prakash) Court Master Court Master