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Supreme Court - Daily Orders

Kapil Wadhwan vs Union Bank Of India on 4 February, 2021

Bench: L. Nageswara Rao, Krishna Murari

     ITEM NO.11                    Court 8 (Video Conferencing)               SECTION X

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                   No(s).122/2021

     KAPIL WADHAWAN                                                          Petitioner(s)

                                                      VERSUS

     UNION BANK OF INDIA & ORS.                                             Respondent(s)

     (FOR ADMISSION and IA No.12844/2021-EX-PARTE STAY )

     Date : 04-02-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE KRISHNA MURARI


     For Petitioner(s)                  Mr.   Mukul Rohatgi, Sr.Adv.
                                        Mr.   Mahesh Agarwal, Adv.
                                        Ms.   Shally Bhasin,Adv.
                                        Mr.   Ankur Saigal, Adv.
                                        Mr.   Prateek Gupta, Adv.
                                        Ms.   Madhavi Agrawal Adv.
                                        Mr.   Rohan Dakhini, Adv.
                                        Mr.   Vishesh Malviya, Adv.
                                        Ms.   Aakanksha Saxena, Adv.
                                        Ms.   Pooja Vasandani, Adv.
                                        Mr.   Pranav Narsaria, Adv
                                        Mr.   E. C. Agrawala, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag with T.C(C)No.245 of 2020.

No coercive steps shall be taken in the meanwhile.

Signature Not Verified Digitally signed by BALA PARVATHI Date: 2021.02.04 16:58:50 IST Reason:

(B.Parvathi) (Anand Prakash) Court Master Court Master