Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 16(1)] [Section 16] [Entire Act] State of Maharashtra - Subsection Section 16(1)(i) in The Mumbai Municipal Corporation Act, 1888 (i)for the time being in force for the purpose of elections to the Legislature of the State: