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State of Rajasthan - Section

Section 18 in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

18. Framing of regulations for regulating the functions assigned to the Tourist Assistance Force.

- Subject to the prior approval of the State Government, the Commissioner may frame regulations, not inconsistent with the provisions of this Act or any other law for the time being in force for regulating the Tourist Assistance Force.Chapter - X Heritage Tourism