Supreme Court - Daily Orders
Wg.Cdr. A.U. Tayyaba ( Retd). vs Union Of India on 27 February, 2020
Bench: D.Y. Chandrachud, Ajay Rastogi
CA 79-82/2012
1
ITEM NO.101 COURT NO.8 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos.79-82/2012
WG. CDR. A.U. TAYYABA ( RETD). & ORS. Appellant(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
WITH C.A. Nos.192-196/2012 (XIV-A)
(With appln.(s) for impleadment)
C.A. Nos.83-84/2012 (XIV-A)
C.A. Nos.3151/2012 (XIV-A)
C.A. Nos.5164/2012 (XIV-A)
S.L.P.(C) Nos.30791-30796/2015 (XIV)
(With appln.(s) for modification of Court’s order and impleadment)
S.L.P.(C) No.30337/2016 (XIV)
C.A. Nos.10225-10230/2016 (XVII)
(With appln.(s) for stay)
C.A. No.3359/2017 (XVII)
C.A. No.5392/2019 (XVII)
(With appln.(s) for stay)
Diary No.26406/2017 (XVII)
(With appln.(s) for leave to appeal and ex-parte stay)
C.A. No.15599/2017 (XVII)
(With appln.(s) for exemption from filing c/c of the impugned
judgment)
Diary No.2879/2018 (XVII)
(With appln.(s) for leave to appeal and for de-tagging)
Diary No.5087/2018 (XVII)
(With appln.(s) for c/delay in filing and refiling and leave to
appeal, exemption from filing c/c of the impugned judgment)
Diary No.27060/2019 (XVII)
(With appln.(s) for grant of interim relief and permission to file
additional documents/facts/Annexures and leave to appeal)
Diary No.27061/2019 (XVII)
Diary No.29196/2019 (XVII)
(With appln.(s) for grant of interim relief and permission to file
additional documents/facts/Annexures and leave to appeal)
Signature Not Verified
Date : 27-02-2020 These appeals were called on for hearing today.
Digitally signed by
CHETAN KUMAR
Date: 2020.02.28
17:50:31 IST
Reason:
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE AJAY RASTOGI
CA 79-82/2012
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For Appellant(s) Mr. Sanjay Jain, ASG
SLP(C) 30791-96/15 Col. Balasubramanian, Sr. Adv.
Mr. Yuvraj Sharma, Adv.
Ms. Saniya Scott, Adv.
Ms. Neela Gokhale, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Ashray Behura, Adv.
Mr. Mukesh Kumar Maroria, AOR
CA 79-82/12 & Mr. Sridhar Potaraju, AOR
CA 83-84/12 Mr. Shweta Parihar, Adv.
Ms. Shiwani Tushir, Adv.
Ms. G. Ushasri, Adv.
Mr. Vishnu Thulasi Menon, Adv.
CA Nos.192-196/12, Mr. Anant Vijay Palli, Adv.
3151/12, 5164/12 & Ms. Garima Sachdeva, Adv.
5392/19 & SLP 30337/16 Mr. Nikhil Palli, Adv.
Mr. Anupam Raina, Adv.
Mr. Deepak Goel, AOR
CA 10225-30/16, Mr. Nikhil Goel, Adv.
D.27060/19 & Mr. Vinay Mathew, Adv.
D.27061/19 Mr. Dushyant Sarna, Adv.
Mr. Santosh Krishnan, AOR
CA 15599/17 Ms. Arunima Dwivedi, AOR
Ms. Niharika Rai, Adv.
D.2879/18 Mr. Gaichangpou Gangmei, AOR
D.5087/18 Mr. Harish Pandey, AOR
D.29196/19 Mr. S.S. Pandey, Adv.
Mr. Md. Ali, AOR
For Respondent(s) Mr. Sanjay Jain, ASG
Mr. R. Balasubramanian, Sr. Adv.
Mrs. Neela Gokhle, Adv.
Mr. Sachin Sharma, Adv.
Ms. Sujatha Bagadia, Adv.
Ms. Shruti Dixit, Adv.
Ms. Shradha Agrawal, Adv.
Mr. Ilam Paridi, Adv.
Mr. Santosh Kumar, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. Shubham Saurav, Adv.
Mr. Vinod Singh, Adv.
Mr. Rahul Gaur, Adv.
Mr. Arvind Kumar Sharma, AOR
CA 79-82/2012
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Mr. Sanjay Jain, ASG
Mrs. Neela Gokhle, Adv.
Ms. Shruti Dixit, Adv.
Ms. Shradha Agrawal, Adv.
Mr. Ilam Paridi, Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Anupam Raina, AOR
Mr. Sunando Raha, Adv.
Mr. B. V. Balaram Das, AOR
Mr. Sridhar Potaraju, AOR
Ms. Haripriya Padmanabhan, Adv.
Ms. Pooja Dhar, AOR
Mr. Vishal Sinha, Adv.
Mr. Shurtanjaya Bhardwaj, Adv.
Ms. Gayatri Verma, Adv.
Mr. Harish Pandey, AOR
Ms. Liz Mathew, AOR
Mr. Navneet R., Adv.
Mr. Mohit D. Ram, AOR
Mr. Deepak Goel, AOR
Ms. Aishwarya Bhati, Sr. Adv.
Mr. Oorjasvi Goswami, Adv.
Ms. Celeste Agarwal, Adv.
Kirti Khangarot, Adv.
Mr. Nithin Pavuluri, Adv.
Mr. Adwait Sirohi, Adv.
Ms. Archana Pathak Dave, AOR
Mr. Santosh Krishnan, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) Nos 30791-30796/2015, SLP(C) No 30337/2016, CA Nos 10225-10230/2016, CA No 3359/2017, CA No 5392/2019, Diary No 26406/2017, CA No 15599/2017, Diary No 5087/2018, Diary No 27060/2019, Diary No 27061/2019 and Diary No.29196/2019 Leave to appeal is granted.
CA 79-82/2012 4 Leave granted in the Special Leave Petitions. Hearing concluded.
Judgment reserved.
CA Nos 79-82/2012, CA Nos 192-196/2012, CA Nos 83-84/2012, CA No 3151/2012, CA No 5164/2012 and Diary No 2879/2018 List the matters on 4 March 2020.
(Chetan Kumar) (Saroj Kumari Gaur)
A.R.-cum-P.S. Court Master