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Supreme Court - Daily Orders

Wg.Cdr. A.U. Tayyaba ( Retd). vs Union Of India on 27 February, 2020

Bench: D.Y. Chandrachud, Ajay Rastogi

     CA 79-82/2012
                                           1

     ITEM NO.101                    COURT NO.8                  SECTION XIV-A

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                              Civil Appeal Nos.79-82/2012


     WG. CDR. A.U. TAYYABA ( RETD). & ORS.                         Appellant(s)

                                          VERSUS

     UNION OF INDIA & ORS.                                         Respondent(s)

     WITH C.A. Nos.192-196/2012 (XIV-A)
     (With appln.(s) for impleadment)
     C.A. Nos.83-84/2012 (XIV-A)
     C.A. Nos.3151/2012 (XIV-A)
     C.A. Nos.5164/2012 (XIV-A)
     S.L.P.(C) Nos.30791-30796/2015 (XIV)
     (With appln.(s) for modification of Court’s order and impleadment)
     S.L.P.(C) No.30337/2016 (XIV)
     C.A. Nos.10225-10230/2016 (XVII)
     (With appln.(s) for stay)
     C.A. No.3359/2017 (XVII)
     C.A. No.5392/2019 (XVII)
     (With appln.(s) for stay)
     Diary No.26406/2017 (XVII)
     (With appln.(s) for leave to appeal and ex-parte stay)
     C.A. No.15599/2017 (XVII)
     (With appln.(s) for exemption from filing c/c of the impugned
     judgment)
     Diary No.2879/2018 (XVII)
     (With appln.(s) for leave to appeal and for de-tagging)
     Diary No.5087/2018 (XVII)
     (With appln.(s) for c/delay in filing and refiling and leave to
     appeal, exemption from filing c/c of the impugned judgment)
     Diary No.27060/2019 (XVII)
     (With appln.(s) for grant of interim relief and permission to file
     additional documents/facts/Annexures and leave to appeal)
     Diary No.27061/2019 (XVII)
     Diary No.29196/2019 (XVII)
     (With appln.(s) for grant of interim relief and permission to file
     additional documents/facts/Annexures and leave to appeal)

Signature Not Verified


     Date : 27-02-2020 These appeals were called on for hearing today.
Digitally signed by
CHETAN KUMAR
Date: 2020.02.28
17:50:31 IST
Reason:




     CORAM :
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MR. JUSTICE AJAY RASTOGI
CA 79-82/2012
                                        2

For Appellant(s)         Mr. Sanjay Jain, ASG
SLP(C) 30791-96/15       Col. Balasubramanian, Sr. Adv.
                         Mr. Yuvraj Sharma, Adv.
                         Ms. Saniya Scott, Adv.
                         Ms. Neela Gokhale, Adv.
                         Mr. Padmesh Mishra, Adv.
                         Mr. Arkaj Kumar, Adv.
                         Mr. Ashray Behura, Adv.
                         Mr. Mukesh Kumar Maroria, AOR

CA 79-82/12 &            Mr.   Sridhar Potaraju, AOR
CA 83-84/12              Mr.   Shweta Parihar, Adv.
                         Ms.   Shiwani Tushir, Adv.
                         Ms.   G. Ushasri, Adv.
                         Mr.   Vishnu Thulasi Menon, Adv.

CA Nos.192-196/12,       Mr.   Anant Vijay Palli, Adv.
3151/12, 5164/12 &       Ms.   Garima Sachdeva, Adv.
5392/19 & SLP 30337/16   Mr.   Nikhil Palli, Adv.
                         Mr.   Anupam Raina, Adv.
                         Mr.   Deepak Goel, AOR

CA 10225-30/16,          Mr.   Nikhil Goel, Adv.
D.27060/19 &             Mr.   Vinay Mathew, Adv.
D.27061/19               Mr.   Dushyant Sarna, Adv.
                         Mr.   Santosh Krishnan, AOR

CA 15599/17              Ms. Arunima Dwivedi, AOR
                         Ms. Niharika Rai, Adv.

D.2879/18                Mr. Gaichangpou Gangmei, AOR

D.5087/18                Mr. Harish Pandey, AOR

D.29196/19               Mr. S.S. Pandey, Adv.
                         Mr. Md. Ali, AOR

For Respondent(s)        Mr. Sanjay Jain, ASG
                         Mr. R. Balasubramanian, Sr. Adv.
                         Mrs. Neela Gokhle, Adv.
                         Mr. Sachin Sharma, Adv.
                         Ms. Sujatha Bagadia, Adv.
                         Ms. Shruti Dixit, Adv.
                         Ms. Shradha Agrawal, Adv.
                         Mr. Ilam Paridi, Adv.
                         Mr. Santosh Kumar, Adv.
                         Mr. Akshay Amritanshu, Adv.
                         Mr. Shubham Saurav, Adv.
                         Mr. Vinod Singh, Adv.
                         Mr. Rahul Gaur, Adv.
                         Mr. Arvind Kumar Sharma, AOR
CA 79-82/2012
                                      3

                       Mr. Sanjay Jain, ASG
                       Mrs. Neela Gokhle, Adv.
                       Ms. Shruti Dixit, Adv.
                       Ms. Shradha Agrawal, Adv.
                       Mr. Ilam Paridi, Adv.
                       Mr. Mukesh Kumar Maroria, AOR

                       Mr. Anupam Raina, AOR
                       Mr. Sunando Raha, Adv.

                       Mr. B. V. Balaram Das, AOR

                       Mr. Sridhar Potaraju, AOR

                       Ms.   Haripriya Padmanabhan, Adv.
                       Ms.   Pooja Dhar, AOR
                       Mr.   Vishal Sinha, Adv.
                       Mr.   Shurtanjaya Bhardwaj, Adv.
                       Ms.   Gayatri Verma, Adv.

                       Mr. Harish Pandey, AOR

                       Ms. Liz Mathew, AOR
                       Mr. Navneet R., Adv.

                       Mr. Mohit D. Ram, AOR

                       Mr. Deepak Goel, AOR

                       Ms. Aishwarya Bhati, Sr. Adv.
                       Mr. Oorjasvi Goswami, Adv.
                       Ms. Celeste Agarwal, Adv.
                       Kirti Khangarot, Adv.
                       Mr. Nithin Pavuluri, Adv.
                       Mr. Adwait Sirohi, Adv.
                       Ms. Archana Pathak Dave, AOR

                       Mr. Santosh Krishnan, AOR

                UPON hearing the counsel the Court made the following
                                 O R D E R

SLP(C) Nos 30791-30796/2015, SLP(C) No 30337/2016, CA Nos 10225-10230/2016, CA No 3359/2017, CA No 5392/2019, Diary No 26406/2017, CA No 15599/2017, Diary No 5087/2018, Diary No 27060/2019, Diary No 27061/2019 and Diary No.29196/2019 Leave to appeal is granted.

CA 79-82/2012 4 Leave granted in the Special Leave Petitions. Hearing concluded.

Judgment reserved.

CA Nos 79-82/2012, CA Nos 192-196/2012, CA Nos 83-84/2012, CA No 3151/2012, CA No 5164/2012 and Diary No 2879/2018 List the matters on 4 March 2020.





                (Chetan Kumar)                   (Saroj Kumari Gaur)
                 A.R.-cum-P.S.                       Court Master