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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2)(c) in The Orissa Motor Vehicles Taxation Act, 1975

(c)any penalty, forfeiture [or] [Substituted for the word 'of' by Notification No. 16006-Legislative, 29/75/1-22/23.12.1975.] punishment incurred in respect of any offence committed against any of the said Acts;