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State of Punjab - Section

Section 31 in The Punjab Warehouses Rules, 1958

31. Sections 16 and 34(17).

- All goods shall be stored on a month-to-month basis, unless otherwise provided. A storage month shall extend from a date in one calender month to, but not including, the same date of the next and all succeeding calendar month. When the last day of the final storage month falls on Sunday or a holiday that month shall be deemed to expire on the next succeeding business day. All charges including storage and insurance, etc., shall be on monthly basis unless otherwise provided.