Delhi High Court - Orders
Veer Singh vs The Chairman Ndmc & Ors on 15 September, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul
$~S-18, 19 and 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10944/2022
VEER SINGH ..... Petitioner
Through: Mr. Satish Kumar Tripathi,
Advocate (through video-
conferencing).
versus
THE CHAIRMAN NDMC & ORS. ..... Respondents
Through: Mr. Ankur Chhibber, ASC for
NDMC (through video-
conferencing).
19
+ W.P.(C) 10993/2022
MEENA DEVI ..... Petitioner
Through: Mr. Satish Kumar Tripathi,
Advocate (through video-
conferencing).
versus
THE CHAIRMAN NDMC & ORS. ..... Respondents
Through: Mr. Ankur Chhibber, ASC for
NDMC (through video-
conferencing).
20
+ W.P.(C) 11072/2022
NANAK CHAND ..... Petitioner
Through: Mr. Satish Kumar Tripathi,
Advocate (through video-
conferencing).
versus
W.P.(C) 10944/2022 and connected matters Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2023 at 20:55:49
THE CHAIRMAN NDMC & ORS. ..... Respondent
Through: Mr. Ankur Chhibber, ASC for
NDMC (through video-
conferencing).
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 15.09.2023 Re-notify on 18.10.2023.
SIDDHARTH MRIDUL, J ANISH DAYAL, J SEPTEMBER 15, 2023/at Click here to check corrigendum, if any W.P.(C) 10944/2022 and connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 20:55:49