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Delhi High Court - Orders

Veer Singh vs The Chairman Ndmc & Ors on 15 September, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul

                                    $~S-18, 19 and 20
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 10944/2022
                                                VEER SINGH                                                                         ..... Petitioner
                                                                                      Through:                Mr. Satish Kumar            Tripathi,
                                                                                                              Advocate       (through        video-
                                                                                                              conferencing).

                                                                                      versus

                                                THE CHAIRMAN NDMC & ORS.             ..... Respondents
                                                           Through: Mr. Ankur Chhibber, ASC for
                                                                    NDMC         (through        video-
                                                                    conferencing).
                                    19
                                    +           W.P.(C) 10993/2022
                                                MEENA DEVI                                                                        ..... Petitioner
                                                                                      Through:                Mr. Satish Kumar             Tripathi,
                                                                                                              Advocate       (through         video-
                                                                                                              conferencing).


                                                                                      versus

                                                THE CHAIRMAN NDMC & ORS.           ..... Respondents
                                                           Through: Mr. Ankur Chhibber, ASC for
                                                                    NDMC         (through        video-
                                                                    conferencing).
                                    20
                                    +           W.P.(C) 11072/2022
                                                NANAK CHAND                                                                        ..... Petitioner
                                                                                      Through:                Mr. Satish Kumar             Tripathi,
                                                                                                              Advocate       (through         video-
                                                                                                              conferencing).


                                                                                      versus
                                    W.P.(C) 10944/2022 and connected matters                                                            Page 1 of 2
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2023 at 20:55:49
                                                 THE CHAIRMAN NDMC & ORS.                 ..... Respondent
                                                             Through: Mr. Ankur Chhibber, ASC for
                                                                       NDMC         (through        video-
                                                                       conferencing).
                                                CORAM:
                                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                                HON'BLE MR. JUSTICE ANISH DAYAL
                                                                                      ORDER

% 15.09.2023 Re-notify on 18.10.2023.

SIDDHARTH MRIDUL, J ANISH DAYAL, J SEPTEMBER 15, 2023/at Click here to check corrigendum, if any W.P.(C) 10944/2022 and connected matters Page 2 of 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 20:55:49