Section 23(c) in Jammu and Kashmir Chit Funds Act, 2016
(c)a ledger containing-(i)the amounts paid to the prized subscribers in each chit and the dates of such payments ;(ii)the amounts paid to the prized subscribers and the dates of such payments ; and(iii)in the case of any deposit in an approved bank mentioned in the chit agreement, the date and the amount of such deposit ;
