Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(1) in The Assam Finance Service Rules, 1963

(1)Recruitment to the service shall be made-
(a)by promotion in accordance with Rules 6 and 7, and
(b)through competitive examination in accordance with Rule 9.