Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(a) in Model Rules, 2011 under Bengal Ferries Act, 1885

(a)"Boat " means water craft up to 15mts length ,called by whatever name like Bhutbhuti, nav ,Dengi ,Ghataha ,long tail drive etc. including mechanically propelled vessels driven by less than twenty British Horse Power engine :