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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(1) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949

(1)The [State Government] [Substituted by the A.O. 1950.] may, by notification in the Official Gazette, declare that in any specified area no cotton which is ginned or pressed in a cotton ginning or cotton pressing factory shall contain any admixture of cotton.