Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 65] [Entire Act] Bombay Presidency - Subsection Section 65(4) in The Bombay University Act, 1974 (4)The term of office of the members of the Committee, other than ex officio members, shall, except where otherwise provided for, be three years.
