Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Goa - Subsection Section 26(4) in The Goa University Act, 1984 (4)A copy of annual report as submitted to the [Chancellor] [Substituted by the Amendment Act 3 of 2000.] shall also be submitted to the Government, which shall, as soon as may be, cause the same to be laid before the Legislative Assembly.
