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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(2)(d) in Haryana Co-operative Societies Act, 1984

(d)the Registrar, in case where the amount claimed by the society is disputed, has certified that the amount claimed or lesser amount is due from the mortgagor.