Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(2) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017 (2)The Trustees shall maintain true and correct accounts of all Trust monies and of all the income and investments and all the outgoing expenses.
