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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttarakhand - Subsection

Section 22(2) in Uttaranchal School Education Act, 2006

(2)The following shall be the committees of the Board, namely-
(a)Curriculum Committee,
(b)Syllabus Committee,
(c)Examinations Committee,
(d)Results Committee,
(e)Recognition Committee, and
(f)Finance Committee.