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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Meghalaya - Subsection

Section 1(2)(a) in The Meghalaya Adaptation of Laws Orders

(a)the territories which immediately before the appointed day were comprised in the autonomous State of Meghalaya formed under Section 3 of the Assam Re-organisation (Meghalaya) Act, 1969; and