Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(i) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970 (i)'Act' means the Rajasthan Land Revenue Act, 1956 (Rajasthan Act 15 of 1956).
