Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49A(8)] [Section 49A] [Entire Act] State of West Bengal - Subsection Section 49A(8)(b) in The West Bengal Factories Rules, 1958 (b)No train shall be set in motion until the shunting jamadar has satisfied himself that all wagon doors are securely fastened.