Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 3 in Bihar Education Code, 1961 3. Aided and unaided Institutions. - Recognised institutions under private management are classified as aided or unaided, according as they do or do not receive aid from public funds, and include subsidised schools.
