Bombay High Court
Raj Doshi Exports Private Limited vs Om Galaxy Apartments Chs Ltd. on 4 March, 2026
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
7.IA.4657.2025 and IA.6622.2025.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4657 OF 2025
IN
SUIT NO. 217 OF 2025
Raj Doshi Exports Pvt. Ltd. Applicant / Ori.
.. Defendant No.1
IN THE MATTER OF:
Om Galaxy Apartments CHS Ltd. .. Plaintiff
Versus
Raj Doshi Exports Pvt. Ltd. and Ors. .. Defendants
WITH
INTERIM APPLICATION NO. 6622 OF 2025
IN
SUIT NO. 217 OF 2025
Om Galaxy Apartments CHS Ltd. Applicant / Orig.
.. Plaintiff
IN THE MATTER OF:
Om Galaxy Apartments CHS Ltd. .. Plaintiff
Versus
Raj Doshi Exports Pvt. Ltd. and Ors. .. Defendants
....................
Mr. Mayur Khandeparkar a/w. Prerak A. Sharma, Mr. Aishwary
Manjrekar, Advocates i/by Prerak A. Sharma for Applicant /
Original Defendant No.1 in Interim Application No.4657 of 2025.
Mr. Pralhad Paranjape a/w. Sudhanva S. Bedekar, Mr. Aditya Lele
and Mr. Swapnil Shanbhag, Advocates for Applicant / Plaintiff in
Interim Application No.6622 of 2025.
Ms. Apurva Dalal, Advocate for Defendant No.3 - BMC.
....................
CORAM : MILIND N. JADHAV, J.
DATE : MARCH 04, 2026.
P.C.:
1. Heard Mr. Khandeparkar, learned for Applicant / Original Defendant No.1 in Interim Application No.4657 of 2025; Mr. Paranjape, learned Advocate for Applicant / Plaintiff in Interim 1 of 2 ::: Uploaded on - 04/03/2026 ::: Downloaded on - 04/03/2026 20:35:31 :::
7.IA.4657.2025 and IA.6622.2025.doc Application No.6622 of 2025 and Ms. Dalal, learned Advocate for Defendant No.3 - BMC.
2. Final arguments have been concluded.
3. Reserved for Order / Judgment.
[ MILIND N. JADHAV, J. ]
Ajay
Digitally signed
by AJAY
AJAY TRAMBAK
TRAMBAK UGALMUGALE
UGALMUGALE Date: 2026.03.04
18:09:38 +0530
2 of 2
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