Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 1(3)] [Section 1] [Entire Act] Union of India - Subsection Section 1(3)(b) in The Payment Of Bonus Act, 1965 (b)every other establishment in which twenty or more persons are employed on any day during an accounting year: