Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 30(2)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2)(a) in The Nathdwara Temple Act, 1959

(a)[x x x] [Deleted by Rajasthan Act 18 of 1966.] the allowance payable to the Goswami [and members of his family] [Inserted by Rajasthan Act 11 of 1989 w.e.f. the begining.]: