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Bombay High Court

Rubabuddin Shaikh vs The Central Bureau Of Investigation And ... on 6 January, 2026

PDP                                       1-Cri.Apeal-641-2019 & 656-2019.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
              CRIMINAL APPEAL NO. 641 OF 2019

Rubabuddin Shaikh                         .. Appellant
     Versus
The Central Bureau of Investigation
& Ors.                                    .. Respondents

                                 WITH
                    CRIMINAL APPEAL NO. 656 OF 2019

Nayabuddin Shaikh                         .. Appellant
     Versus
The Central Bureau of Investigation
& Ors.                                    .. Respondents

                                  ...
Mr. Gautam Tiwari with Ms. Tasneem Khatau & Mr. Suraj Jagtap
i/by Probus Legal for the appellants.
Mr. Anil Singh, Additional Solicitor General a/w Mr. Kuldeep Patil,
Mr. Chaitanya Chavan, Mr. Adarsh Vyas, Mr. Krishnakant
Deshmukh, Mr. Rajdatt Nagre, Ms. Saili Dhuru, Mr. Anay Joshi,
Sumitkumar Nimbalkar and Ms.Sanika Joshi, Advocates for
Respondent No.1-CBI.
Mr. Madhusudhan Pareek, Advocate for Respondent Nos.2, 8,9, 10
&11.
Mr. Amit Desai, Senior Advocate with Mr. Madhusudan Pareek,
Advocates for Respondent No.3.
Mr. Khan Abdul Wahab, Ms. Shifa Khan, Mayanka S. R., Fardin
Shaikh, Abdul Hafeez Kotawala, Nitin Mane & Shahabuddin Shaikh,
Advocates for Respondent No.5.
Mr. Ishan Jani with Mr. Farhad Panthaki, Advocates for Respondent
Nos.6 and 7.
Mr. Parth Bhanushali i/by Mr. Maitreya Shukla, Advocate for
Respondent No.12.
Mr. Hitesh P. Shah, Advocate for Respondent Nos.14 and 23.
Mr. Sachin R. Pawar a/w Mr. Devang S. Mhatre i/by Mr. Sagar S.
Patil, Advocates for Respondent Nos. 18 to 22.
Mrs. M. M. Deshmukh, I/c Public Prosecutor with Mr. J. P. Yagnik,
Additional Public Prosecutor for Respondent No.24-State.
                                  ...


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                               PDP                                                   1-Cri.Apeal-641-2019 & 656-2019.doc


                                               CORAM : SHREE CHANDRASHEKHAR, CJ &
                                                       GAUTAM A. ANKHAD, J.

DATE : 6th JANUARY 2026.

P.C. :

Mr. Gautam Tiwari, the learned counsel for the appellants has concluded his arguments.

2. For arguments on behalf of the respondents, post the matters tomorrow, that is, 7th January 2026 at 12:30 p.m. [GAUTAM A. ANKHAD, J.] [CHIEF JUSTICE] Digitally signed by PRAVIN DASHARATH PRAVIN PANDIT DASHARATH Date:

PANDIT    2026.01.06
           19:06:43
           +0530




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