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[Cites 0, Cited by 0] [Section 34I] [Entire Act]

Union of India - Subsection

Section 34I(2) in The Tobacco Board, Rules, 1976

(2)On receipt of applications for licence of renewal of licence a commercial grader, the Secretary or other officer authorized under sub rule (1) of the 34-H shall make such inquiry as he deems necessary and shall submit the applications with his recommendations to the Committee.