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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(6) in The Maharashtra Devdasi System (Abolition) Act, 2005

(6)The District Committee shall meet at such time and place, as the Chairman of such Committee may think fit and shall observe such procedure in regard to the transaction of its business as may be prescribed.