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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in THE RAJASTHAN JAN-AADHAAR AUTHORITY ACT, 2020

(2)On receipt of the identity information and photograph of the members of thefamily under sub-section (1), the Authority shall, after verifying the information in suchmanner, as may be prescribed, enrol the family and assign to the family a unique Jan-AadhaarID which shall be a unique random number.