Section 16(1) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003
(1)The Committee shall hold its sittings in the premises of a Children's Home or any other place as may be determined by the Government from time to time and the Committee shall meet atleast two days in a week on Monday and Thursday from 11.00 a.m.-5.00 p.m. However, the Chairperson may extend the sitting time in case any important business is to be transacted.
