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State of Chattisgarh - Section

Section 13 in Chhattisgarh Rice Custom Milling Order, 2016

13. Repeal and Savings.

- The Chhattisgarh Rice Procurement (Levy) Order 2007 is hereby repealed :Provided that any order made or action taken under the order so repealed shall be deemed to have been made or taken under the corresponding provisions of this order.