Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 97(2)] [Section 97] [Entire Act] State of Kerala - Subsection Section 97(2)(d) in Kerala Police Act, 2011 (d)a superior officer evaluating the work of an officer, reports, in writing, that the officer is not carrying out his duties efficiently ;