Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 324] [Entire Act] Union of India - Subsection Section 324(2) in Rules of Procedure and Conduct of Business in Lok Sabha (2)The term of office of members of the Committee shall not exceed one year.Committee on Absence of Members from the Sittings of the House
