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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(l) in The Punjab Fisheries Rules, 1956

(l)The licence holder will have to maintain a regular register showing weight of fish caught, purchased and sold indicating different varieties of fish so obtained, the ways and means adopted for catching of fish and types of nets, area and place from where the fish is caught.