Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(14) in The Special Economic Zone Authority Rules, 2009

(14)The compliance of the decision(s) taken in the previous meeting(s) of the Authority shall be taken for review and further direction, if any.